Securities And Exchange Board Of India - Subsection
Section 46(2) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009
(2)In case the price band in a public issue made through the book building process is revised, the bidding (issue) period disclosed in the red herring prospectus shall be extended for a minimum period of three working days:Provided that the total bidding period shall not exceed ten working days.
