Section 13(4)(a) in The Post Office Savings Bank General Rules, 1981

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Union of India - Subsection

Section 13(4)(a) in The Post Office Savings Bank General Rules, 1981

(a)If the amount due on the account does not exceed one lakh rupees, the Secretary may pay the same to any person appearing to him to be entitled to receive it or to administer the estate of the deceased; and

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Union of India - Subsection

Section 13(4)(a) in The Post Office Savings Bank General Rules, 1981