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State of Madhya Pradesh - Section

Section 59 in The M.P. Rajmarg Adhiniyam, 2004

59. Powers and duties of police.

- Every police officer shall forthwith furnish information to the nearest Highway Authority or the nearest officer subordinate to the Highway Authority of any offence coming to his knowledge which has been committed against this Act or any rule made under this Act and shall be bound to assist the Highway Authority and its officers and employees in the exercise of their lawful authority.