Himachal Pradesh High Court
Pal Singh vs . State Of H.P. And Others. on 18 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Pal Singh vs. State of H.P. and others.
CWP No. 2050 of 2023.
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18.04.2023. Present: Mr. Umesh Kanwar, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma, Additional Advocate General, Mr. J.S. Guleria and Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondent Nos. 1 to 3.
CWP No. 2050 of 2023 and & CMP No. 4053 of 2023.
Notice confined to respondent Nos.1 to 3 at this stage. Mr. J.S.Guleria, learned Deputy Advocate General, appears and waives service of notice on behalf of respondent Nos. 1 to 3. Reply/instructions be filed/obtained within three days. List on 21.04.2023. Till then, status quo be maintained.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 18th April, 2023.
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