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[Cites 0, Cited by 0] [Section 233(9)] [Section 233] [Entire Act]

Union of India - Subsection

Section 233(9)(a) in The Companies Act, 2013

(a)transfer of property or liabilities of the transferor company to the transferee company so that the property becomes the property of the transferee company and the liabilities become the liabilities of the transferee company;