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State of Jammu-Kashmir - Section

Section 39 in The Police Act, Svt. 1983 [Jammu and Kashmir]

39. Rewards to police and informers

Rewards payable by law to informers shall, when the information is laid by a Police Officer, be paid to the credit of the State under the Head "Police", but rewards payable by law for arrests shall, when the arrest is made by a Police Officer, be paid to such officer.