Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(d) in The Pharmacy Act, 1948

(d)with the previous sanction of the Central Government, fix-
(i)the remuneration and allowances to be paid to the President, Vice-President, and other members of that Council,
(ii)the pay and allowances and other conditions of service of officers and servants of that Council.]