Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69A] [Entire Act] State of Bihar - Subsection Section 69A(2) in Management and Working of the Forests (2)In exercise of the powers conferred by Section 6 of the Elephants' Preservation Act, 1879 (Act VI of 1879), the Governor of Bihar is pleased to make the following Rules:-
