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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Manipur - Subsection

Section 38(2)(h) in The Manipur Hill Areas Autonomous District Council Act, 2000

(h)entitlement of salaries and allowances to Chairman, Vice-Chairman, Executive Members and Members under sub-section (1) of Section 17;