Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140(1)] [Section 140] [Entire Act] Union of India - Subsection Section 140(1)(f) in Code on Social Security, 2020 (f)in any establishment (other than Government establishment) with less than twenty or such number of employees as may be notified by the Central Government; and