Section 1(4)(ii) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

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Union of India - Subsection

Section 1(4)(ii) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(ii)different commodities or classes of commodities, and any reference in any provision to the commencement of these rules shall be construed as a reference to the coming into force of that provision or to the coming into force of these rules in relation to any commodity or classes of commodities, as the case may be:

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Union of India - Subsection

Section 1(4)(ii) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977