Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Securities And Exchange Board Of India - Subsection Section 45(3) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (3)The pay and allowances of an employee on joining time shall be determined in accordance with the Regulations.Period for which admissible
