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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(a) in Goa, Daman and Diu (Authority for the use of Eyes for Therapeutic Purposes) Act, 1980

(a)"Administrator" means the Administrator of the Union territory of Goa, Daman and Diu appointed by the President under article 239 of the Constitution;