Delhi High Court - Orders
Astrazeneca Ab & Anr vs Intas Pharmaceuticals Limited on 23 March, 2021
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Amit Bansal
$~11-19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 139/2020 & CM APPL. 28068/2020 (for placing
on record additional documents), CM APPL. 28070/2020 (for interim
stay) & CM APPL. 32664/2020 (for intervention)
ASTRAZENECA AB & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
versus
INTAS PHARMACEUTICALS LIMITED ..... Respondent
Through: Mr. C. S. Vaidhyanathan, Senior
Counsel with Ms. Bitika Sharma, Mr.
Adarsh Ramanujan, Ms. Nitya
Sharma, Mr. Ramanujan, Ms. Nitya
Sharma, Mr. Devanshu Khanna, Ms.
Vrinda Pathak, Mr. Vikram Singh
Dalal, Mr. Akshay Nagarajan and Mr.
R. V. Prabhat, Advocates.
AND
+ FAO(OS) (COMM) 140/2020 & CM APPL. 28072/2020 ( for placing
on record additional documents) & CM APPL. 28074/2020 (for stay)
ASTRAZENECA AB & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
versus
Signature Not Verified
Signed By:ASHWANI FAO(OS) (COMM) 139/2020 and connected matters Page 1 of 5
Signing Date:05.04.2021
15:59:50
ALKEM LABORATORIES LIMITED ..... Respondent
Through: Mr. C. S. Vaidhyanathan, Senior
Counsel with Ms. Bitika Sharma, Mr.
Adarsh Ramanujan, Ms. Nitya
Sharma, Mr. Ramanujan, Ms. Nitya
Sharma, Mr. Devanshu Khanna, Ms.
Vrinda Pathak, Mr. Vikram Singh
Dalal, Mr. Akshay Nagarajan and Mr.
R. V. Prabhat, Advocates.
AND
+ FAO(OS) (COMM) 155/2020 & CM APPL. 30695/2020 (for placing
on record additional documents), CM APPL. 30696/2020 (for
exemption) & CM APPL. 30697/2020 (for interim stay)
ASTRAZENECA AB & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
versus
ZYDUS HEALTHCARE LIMITED & ANR. ..... Respondents
Through: Mr. C. S. Vaidhyanathan, Senior
Counsel with Ms. Bitika Sharma, Mr.
Adarsh Ramanujan, Ms. Nitya
Sharma, Mr. Ramanujan, Ms. Nitya
Sharma, Mr. Devanshu Khanna, Ms.
Vrinda Pathak, Mr. Vikram Singh
Dalal, Mr. Akshay Nagarajan and Mr.
R. V. Prabhat, Advocates.
AND
+ FAO(OS) (COMM) 156/2020 & CM APPL. 30698/2020 (for placing
on record additional documents), CM APPL. 30699/2020 (for
exemption) & CM APPL. 30700/2020 (for interim stay)
Signature Not Verified
Signed By:ASHWANI FAO(OS) (COMM) 139/2020 and connected matters Page 2 of 5
Signing Date:05.04.2021
15:59:50
ASTRAZENECA AB & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
versus
ERIS LIFESCIENCES LTD. ..... Respondent
Through: None.
AND
+ FAO(OS) (COMM) 157/2020 & CM APPL. 30701/2020 (for placing
on records additional documents), CM APPL. 30702/2020 (for
exemption), CM APPL. 30703/2020 (for interim stay) & CM APPL.
1153/2021 (for intervention)
ASTRAZENECA AB & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
versus
USV PRIVATE LIMITED ..... Respondent
Through: Mr. J. Sai Deepak, Mr. Guruswamy
Nataraj, Mr. Avinash K. Sharma, Mr.
R. Abhishek and Mr. Ankur Vyas,
Advocates.
AND
+ FAO(OS) (COMM) 158/2020 & CM APPL. 30704/2020 (for placing
on record additional documents), CM APPL. 30705/2020 (for
exemption) & CM APPL. 30706/2020 (for interim stay)
ASTRAZENECA AB & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
Signature Not Verified
Signed By:ASHWANI FAO(OS) (COMM) 139/2020 and connected matters Page 3 of 5
Signing Date:05.04.2021
15:59:50
versus
TORRENT PHARMACEUTICALS LIMITED ..... Respondent
Through: None.
AND
+ FAO(OS) (COMM) 159/2020 & CM APPL. 30707/2020 (for placing
on record additional documents), CM APPL. 30708/2020 (for
exemption) & CM APPL. 30709/2020 (for interim stay)
ASTRAZENECA AB & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
versus
MSN LABORATORIES PVT. LTD. ..... Respondent
Through: Mr. J. Sai Deepak, Mr. Guruswamy
Nataraj, Mr. Avinash K. Sharma, Mr.
R. Abhishek and Mr. Ankur Vyas,
Advocates.
AND
+ FAO(OS) (COMM) 160/2020 & CM APPL. 30710/2020 (for placing
on record additional documents), CM APPL. 30711/2020 (for
exemption) & CM APPL. 30712/2020 (for interim stay)
ASTRAZENECA AB & ANR. ..... Appellant
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
versus
MICRO LABS LTD. ..... Respondent
Through: Mr. J. Sai Deepak, Mr. Guruswamy
Nataraj, Mr. Avinash K. Sharma, Mr.
R. Abhishek and Mr. Ankur Vyas,
Advocates.
Signature Not Verified
Signed By:ASHWANI FAO(OS) (COMM) 139/2020 and connected matters Page 4 of 5
Signing Date:05.04.2021
15:59:50
AND
+ FAO(OS) (COMM) 161/2020 & CM APPL. 30713/2020 (for placing
on record additional documents), CM APPL. 30714/2020 (for
exemption) & CM APPL. 30715/2020 (for interim stay)
ASTRAZENECA AB & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Mr.
Rohin Koolwal and Mr. Souradeep
Mukhopadhyay, Advocates.
versus
AJANTA PHARMA LIMITED ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 23.03.2021
1. Mr. C.S. Vaidhyanathan, Senior Counsel for the respondents, has been heard for one and half hours.
2. Hearing to continue on 24th March, 2021.
RAJIV SAHAI ENDLAW, J AMIT BANSAL, J MARCH 23, 2021/sr Signature Not Verified Signed By:ASHWANI FAO(OS) (COMM) 139/2020 and connected matters Page 5 of 5 Signing Date:05.04.2021 15:59:50