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Delhi High Court - Orders

Astrazeneca Ab & Anr vs Intas Pharmaceuticals Limited on 23 March, 2021

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw, Amit Bansal

                          $~11-19
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      FAO(OS) (COMM) 139/2020 & CM APPL. 28068/2020 (for placing
                                 on record additional documents), CM APPL. 28070/2020 (for interim
                                 stay) & CM APPL. 32664/2020 (for intervention)
                                 ASTRAZENECA AB & ANR.                          ..... Appellants
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.

                                                       versus

                                 INTAS PHARMACEUTICALS LIMITED          ..... Respondent
                                             Through: Mr. C. S. Vaidhyanathan, Senior
                                                      Counsel with Ms. Bitika Sharma, Mr.
                                                      Adarsh Ramanujan, Ms. Nitya
                                                      Sharma, Mr. Ramanujan, Ms. Nitya
                                                      Sharma, Mr. Devanshu Khanna, Ms.
                                                      Vrinda Pathak, Mr. Vikram Singh
                                                      Dalal, Mr. Akshay Nagarajan and Mr.
                                                      R. V. Prabhat, Advocates.

                                                       AND

                          +      FAO(OS) (COMM) 140/2020 & CM APPL. 28072/2020 ( for placing
                                 on record additional documents) & CM APPL. 28074/2020 (for stay)
                                 ASTRAZENECA AB & ANR.                         ..... Appellants
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.
                                                       versus




Signature Not Verified
Signed By:ASHWANI         FAO(OS) (COMM) 139/2020 and connected matters                        Page 1 of 5
Signing Date:05.04.2021
15:59:50
                                  ALKEM LABORATORIES LIMITED             ..... Respondent
                                             Through: Mr. C. S. Vaidhyanathan, Senior
                                                      Counsel with Ms. Bitika Sharma, Mr.
                                                      Adarsh Ramanujan, Ms. Nitya
                                                      Sharma, Mr. Ramanujan, Ms. Nitya
                                                      Sharma, Mr. Devanshu Khanna, Ms.
                                                      Vrinda Pathak, Mr. Vikram Singh
                                                      Dalal, Mr. Akshay Nagarajan and Mr.
                                                      R. V. Prabhat, Advocates.

                                                    AND
                          +      FAO(OS) (COMM) 155/2020 & CM APPL. 30695/2020 (for placing
                                 on record additional documents), CM APPL. 30696/2020 (for
                                 exemption) & CM APPL. 30697/2020 (for interim stay)
                                 ASTRAZENECA AB & ANR.                          ..... Appellants
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.

                                                       versus

                                 ZYDUS HEALTHCARE LIMITED & ANR.        ..... Respondents
                                             Through: Mr. C. S. Vaidhyanathan, Senior
                                                      Counsel with Ms. Bitika Sharma, Mr.
                                                      Adarsh Ramanujan, Ms. Nitya
                                                      Sharma, Mr. Ramanujan, Ms. Nitya
                                                      Sharma, Mr. Devanshu Khanna, Ms.
                                                      Vrinda Pathak, Mr. Vikram Singh
                                                      Dalal, Mr. Akshay Nagarajan and Mr.
                                                      R. V. Prabhat, Advocates.

                                                    AND
                          +      FAO(OS) (COMM) 156/2020 & CM APPL. 30698/2020 (for placing
                                 on record additional documents), CM APPL. 30699/2020 (for
                                 exemption) & CM APPL. 30700/2020 (for interim stay)




Signature Not Verified
Signed By:ASHWANI         FAO(OS) (COMM) 139/2020 and connected matters                        Page 2 of 5
Signing Date:05.04.2021
15:59:50
                                  ASTRAZENECA AB & ANR.                                 ..... Appellants
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.
                                                       versus

                                 ERIS LIFESCIENCES LTD.                                ..... Respondent
                                               Through:               None.

                                              AND
                          +      FAO(OS) (COMM) 157/2020 & CM APPL. 30701/2020 (for placing
                                 on records additional documents), CM APPL. 30702/2020 (for
                                 exemption), CM APPL. 30703/2020 (for interim stay) & CM APPL.
                                 1153/2021 (for intervention)
                                 ASTRAZENECA AB & ANR.                                 ..... Appellants
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.
                                               versus
                                 USV PRIVATE LIMITED                                    ..... Respondent
                                               Through:               Mr. J. Sai Deepak, Mr. Guruswamy
                                                                      Nataraj, Mr. Avinash K. Sharma, Mr.
                                                                      R. Abhishek and Mr. Ankur Vyas,
                                                                      Advocates.
                                                    AND
                          +      FAO(OS) (COMM) 158/2020 & CM APPL. 30704/2020 (for placing
                                 on record additional documents), CM APPL. 30705/2020 (for
                                 exemption) & CM APPL. 30706/2020 (for interim stay)
                                 ASTRAZENECA AB & ANR.                          ..... Appellants
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.


Signature Not Verified
Signed By:ASHWANI         FAO(OS) (COMM) 139/2020 and connected matters                           Page 3 of 5
Signing Date:05.04.2021
15:59:50
                                                        versus

                                 TORRENT PHARMACEUTICALS LIMITED                       ..... Respondent
                                             Through: None.

                                                    AND
                          +      FAO(OS) (COMM) 159/2020 & CM APPL. 30707/2020 (for placing
                                 on record additional documents), CM APPL. 30708/2020 (for
                                 exemption) & CM APPL. 30709/2020 (for interim stay)
                                 ASTRAZENECA AB & ANR.                          ..... Appellants
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.
                                                       versus

                                 MSN LABORATORIES PVT. LTD.                       ..... Respondent
                                                    Through: Mr. J. Sai Deepak, Mr. Guruswamy
                                                                Nataraj, Mr. Avinash K. Sharma, Mr.
                                                                R. Abhishek and Mr. Ankur Vyas,
                                                                Advocates.
                                                    AND
                          +      FAO(OS) (COMM) 160/2020 & CM APPL. 30710/2020 (for placing
                                 on record additional documents), CM APPL. 30711/2020 (for
                                 exemption) & CM APPL. 30712/2020 (for interim stay)
                                 ASTRAZENECA AB & ANR.                            ..... Appellant
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.
                                              versus
                                 MICRO LABS LTD.                                        ..... Respondent
                                              Through:                Mr. J. Sai Deepak, Mr. Guruswamy
                                                                      Nataraj, Mr. Avinash K. Sharma, Mr.
                                                                      R. Abhishek and Mr. Ankur Vyas,
                                                                      Advocates.


Signature Not Verified
Signed By:ASHWANI         FAO(OS) (COMM) 139/2020 and connected matters                           Page 4 of 5
Signing Date:05.04.2021
15:59:50
                                                        AND

                          +      FAO(OS) (COMM) 161/2020 & CM APPL. 30713/2020 (for placing
                                 on record additional documents), CM APPL. 30714/2020 (for
                                 exemption) & CM APPL. 30715/2020 (for interim stay)
                                 ASTRAZENECA AB & ANR.                          ..... Appellants
                                                       Through:       Mr. Pravin Anand, Ms. Vaishali
                                                                      Mittal, Mr. Siddhant Chamola, Mr.
                                                                      Rohin Koolwal and Mr. Souradeep
                                                                      Mukhopadhyay, Advocates.
                                                       versus

                              AJANTA PHARMA LIMITED              ..... Respondent
                                             Through: None.
                          CORAM:
                          HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                          HON'BLE MR. JUSTICE AMIT BANSAL
                                       ORDER

% 23.03.2021

1. Mr. C.S. Vaidhyanathan, Senior Counsel for the respondents, has been heard for one and half hours.

2. Hearing to continue on 24th March, 2021.

RAJIV SAHAI ENDLAW, J AMIT BANSAL, J MARCH 23, 2021/sr Signature Not Verified Signed By:ASHWANI FAO(OS) (COMM) 139/2020 and connected matters Page 5 of 5 Signing Date:05.04.2021 15:59:50