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[Cites 0, Cited by 2] [Section 64(1)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(1)(a) in The Chit Funds Act, 1982

(a)a foreman, a prized subscriber or a non-prized subscriber, including a defaulting subscriber, past subscriber or a person claiming through a subscriber, or a deceased subscriber to a chit;