Supreme Court - Daily Orders
Land And Building Department vs Muktesh Lekhi on 22 July, 2022
Bench: B.R. Gavai, Pamidighantam Sri Narasimha
ITEM NO.6 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9433/2022
(Arising out of impugned final judgment and order dated 23-02-2015
in WP(C) No. 7801/2014 passed by the High Court Of Delhi At New
Delhi)
LAND AND BUILDING DEPARTMENT Petitioner(s)
VERSUS
MUKTESH LEKHI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.86078/2022-CONDONATION OF DELAY
IN FILING and IA No.86080/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.86081/2022-EXEMPTION FROM FILING O.T. )
Date : 22-07-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Chandra Prakash, AOR
Mr. C.P. Rajwar Adv.
Mr. Vivek Singh, Adv.
Mr. Abhishek Chaterjee Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the Special Leave Petition.
Tag along with Special Leave Petition (C) Diary No. 3108/2022.
Signature Not Verified(Geeta Ahuja) Digitally signed by GEETA AHUJA Date: 2022.07.23 (Anju Kapoor) 10:26:10 IST Reason: Assistant Registrar-cum-PS Court Master