Section 19(2) in Tamil Nadu Infrastructure Development Board Regulations, 2013
(2)The Project Management Plan shall also serve as a repository of basic project related documentation and shall include -(a)The Contract or Concession Agreement and its schedules;(b)All financing agreements as well as financial models, where applicable;(c)The names, roles and contact details of key individuals of both parties;(d)Implementation plan during development, construction, operations and exit phases;(e)Performance management plan;(f)Risk management plan;(g)Financial and contract administration plan;(h)Relationship management and Contingency plan; and(i)Contract Termination and Handover plan.
