Section 13(5) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011
(5)The Tribunal may, during the pendency of the proceeding regarding monthly allowance for the maintenance under this section, order such child or relative to make a monthly allowance for the interim maintenance of such Senior Citizens including parent and to pay the same to such Senior Citizen including parent , specifying the manner in which the amount is to be given as per the convenience of the applicant.
