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State of Uttarakhand - Section

Section 14 in Uttarakhand (the U.P Excise Act, 1910)(Amendment) Act, 2019

14. Amendment of Section 68.

- In Section 68 of the principal Act for the words "five thousand rupees" the word "twenty thousand rupees" and "ten thousand rupees" the word "fifty thousand rupees" shall be substituted.