Supreme Court - Daily Orders
Director Of Income Tax vs M/S Copal Market Research Limited on 11 October, 2017
Author: R. Banumathi
Bench: R. Banumathi
ITEM NO.49 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 3503/2016
DIRECTOR OF INCOME TAX Appellant(s)
VERSUS
M/S COPAL MARKET RESEARCH LIMITED Respondent(s)
(and IA No.66682/2017-I/A FOR CHANGE OF NAME OF RESPONDENT COMPANY)
Date : 11-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
[IN CHAMBER]
For Appellant(s) Ms. Alka Agrawal, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s) Mr. Rahul Gupta, Adv.
Mr. Akshat Malpani, Adv.
Mr. Bhargava V. Desai, AOR
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the appellant seeks time for getting instructions in the matter.
List after four weeks.
(USHA RANI BHARDWAJ) (SUMAN JAIN)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.10.13
15:04:07 IST
Reason: