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[Cites 0, Cited by 1] [Section 1] [Entire Act]

Bengal Presidency - Subsection

Section 1(2) in Bengal Tenancy Act, 1885

(2)Commencement. - It shall come into force on such date (hereinafter called the commencement of this Act) as the State Government, with the previous sanction of the Central Government, may, by notification in the Official Gazette, appoint in this behalf.