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[Cites 0, Cited by 4] [Section 11(4)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4)(e) in Real Estate (Regulation And Development) Act, 2016

(e)enable the formation of an association or society or co-operative society, as the case may be, of the allottees, or a federation of the same, under the laws applicable: