Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(2) in West Bengal Apartment Ownership Bye-laws, 1974 (2)The reports or views of the sub-committee shall be received by the Board and considered at its meeting as early as possible for such action as may be thought fit.
