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State of Tamilnadu - Section

Section 7 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

7. Applicability of Electricity Act.

- The licensee shall comply with such of the provisions of the Indian Electricity Act, 1910 [(Central Act IX of 1910)] [Now this Act has been repealed and re-enacted as the Electricity Act, 2003 (Central Act 36 of 2003).] and of the rules made thereunder as are applicable to the premises.