Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Uttar Pradesh - Subsection Section 40(2)(xiii) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited (xiii)subject to the provisions of the bye-laws, service regulations and such conditions as the Board may lay down have the power to-