Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act] State of Punjab - Subsection Section 42(2)(c) in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965 (c)the filming operation shall be restricted to the part of the monument in respect of which the licence has been granted;