Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 11A in Bye-Laws of the Tamil Nadu Medical Council 11A. [ [Inserted by G.O. Ms. No. 2410, P.M., dated the 16th October 1934.] The mover of a motion may, in reply, speak for ten minutes at the end of the debate.]
