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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(d) in The Beedi and Cigar Workers (Conditions of Employment) Act, 1966

(d)the time within which, the fees on payment of which and the authority to which, appeals may be preferred against any order granting or refusing to grant a licence;