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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir]

(2)Save as otherwise provided in sub-section (1), the superintendence of the said Organization in all other matters shall vest in the Government.