Gujarat High Court
Amit Ravjibhai Patel, Food Inspector vs Manishbhai Rameshchandra Thakkar on 12 April, 2018
Author: G.R.Udhwani
Bench: G.R.Udhwani
R/CR.A/726/2010 FARAD
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL APPEAL NO. 726 of 2010
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AMIT RAVJIBHAI PATEL, FOOD INSPECTOR Versus MANISHBHAI RAMESHCHANDRA THAKKAR ========================================================== Appearance:
MS DK CONTRACTOR, ADVOCATE WITH MRS KALPANA K RAVAL(1046) ADVOCATE for the PETITIONER(s) No. 1 MR DK MODI(1317) ADVOCATE for the RESPONDENT(s) No. 1 MR MD MODI(1318) ADVOCATE for the RESPONDENT(s) No. 1 MR KL PANDYA, ADDL. PUBLIC PROSECUTOR(2) for the RESPONDENT(s) No. 2 ========================================================== CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI Date : 12/04/2018 FARAD For the reasons recorded in the judgment dictated today, the Hon'ble Court has passed the following order.
"The appeal is dismissed."
(A.M.A. Saiyed) Principal Private Secretary Page 1 of 1