Section 11(iv) in The Rajasthan Municipal Service Rules, 1963
(iv)[ that the upper age limit in case of persons in the Municipal or Government Service shall be forty years; [Substituted by Notification No. F. 10(i) LSG/36-11 dated 30-12-1969, Published in Rajasthan Gazette, Part IV-C dated 5-1-1970]
