Delhi High Court - Orders
Rohinish Pathak vs Medical Council Of India & Anr on 7 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5907/2015, CM Appl. Nos. 10689/2015, 24631/2015 &
45110/2017
ROHINISH PATHAK ..... Petitioner
Through: Mr. Pankaj Mehta, Ms. Shweta Soni,
Mr. R.K. Mehta, Mr. Harshit Agarwal
& Mr. Parmod Kali Rana, Advs.
versus
MEDICAL COUNCIL OF INDIA & ANR ..... Respondents
Through: Mr. T. Singhdev, Mr. Tarun Verma,
Mr. Abhijit Chakravarti, Advs. for R-
1/MCI.
Mr. Ajay Digpaul, CGSC with
Ms.Madhuri Dhingra, Advs. for R-
2/UOI.
Mr. Kirtiman Singh & Mr. Waize Ali,
Advs. for R-3/NBE.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 07.02.2019 Arguments heard. List for orders on 26th February, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 07, 2019 „pv‟