Section 45(4) in Himachal Pradesh Para-Veterinary Council Act, 2010
(4)Any Para-veterinary qualification granted to any student of such Para-veterinary institution on the basis of any examination or other test held after the date of communication of the order to the University or Para-veterinary institution under sub-section (2) shall cease to be are cognised Para-veterinary qualification in relation to such students for the purposes of this Act.
