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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 103(c) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(c)the time and date on which and the place where nomination papers of candidates for election shall be received and scrutinized by him, such date being not less than fifteen (15) days before the election date :