Section 17 in The National Commission For The Scheduled Tribe (Specification Of Other Functions) Rules, 2005.
17.
/790S.O.1175(E), dated 23rd August, 2005- In exercise of the powers conferred by sub-clause (f) of clause 5 of article 338-A of the Constitution, the President hereby makes the following rules to specifi/ the other functions of the National Commission for the Scheduled Tribes, namely:
