Section 8(1) in The Tamil Nadu Police (Reform) Act, 2013
(1)There shall be a Police Establishment Board consisting of the Director General of Police and the following four Senior Police Officers in the rank of Additional Director General of Police, namely: -(a)Additional Director General of Police (Administration);(b)Additional Director General of Police (Law and Order);(c)Additional Director General of Police (Head Quarters); and(d)Additional Director General of Police (Intelligence).
