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Telangana High Court

Global Trendset Educational Society vs The State Of Telangana on 16 July, 2019

Author: A.Rajasheker Reddy

Bench: A.Rajasheker Reddy

         THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

  WRIT PETITION Nos.12366, 12376, 12377, 12397, 12422,
 12423, 12424, 12474, 12503, 12504, 12507, 12630, 12631,
 12632, 12634, 12635, 12638, 12640, 12642, 12643, 12644,
 12645, 12646, 12647, 12649, 12650, 12657, 12659, 12661,
 12666, 12667, 12669, 12670, 12674, 12676, 12678, 12680,
 12682, 12683, 12685, 12686, 12690, 12692, 12693, 12694,
 12695, 12696, 12698, 12706, 12780, 12782, 12791, 12792,
  12793, 12803, 12810, 12927, 12952 and 13183 OF 2019

COMMON ORDER :

Learned counsel for the petitioners as well as Sri A.Abhishek Reddy, learned Standing Counsel appearing for respondents 2 to 5 submits that the Telangana Admission & Fee Regulatory Committee examined the fee proposed by the petitioners and fixed the fee, and as such, no further orders are required to be passed in these writ petitions.

Recording the aforesaid submission of learned counsel appearing on either side, all these writ petitions are disposed of. If the petitioners are still aggrieved, it is open for them to avail remedies as may be available to them under law. No order as to costs.

As a sequel thereto, miscellaneous petitions, if any, pending in these writ petitions, shall stand closed.

_______________________________ A.RAJASHEKER REDDY, J 16.07.2019 t k.

2

THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY WRIT PETITION Nos.12366, 12376, 12377, 12397, 12422, 12423, 12424, 12474, 12503, 12504, 12507, 12630, 12631, 12632, 12634, 12635, 12638, 12640, 12642, 12643, 12644, 12645, 12646, 12647, 12649, 12650, 12657, 12659, 12661, 12666, 12667, 12669, 12670, 12674, 12676, 12678, 12680, 12682, 12683, 12685, 12686, 12690, 12692, 12693, 12694, 12695, 12696, 12698, 12706, 12780, 12782, 12791, 12792, 12793, 12803, 12810, 12927, 12952 and 13183 OF 2019 16.07.2019 tk 3 WRIT PETITION Nos.12366, 12376, 12377, 12397, 12422, 12423, 12424, 12474, 12503, 12504, 12507, 12630, 12631, 12632, 12634, 12635, 12638, 12640, 12642, 12643, 12644, 12645, 12646, 12647, 12649, 12650, 12657, 12659, 12661, 12666, 12667, 12669, 12670, 12674, 12676, 12678, 12682, 12683, 12685, 12686, 12690, 12692, 12693, 12694, 12695, 12696, 12698, 12706, 12780, 12782, 12791, 12792, 12793, 12803, 12810, 12927, 12952 and 13183 OF 2019