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State of Goa - Section

Section 45 in The Goa, Daman and Diu School Education Rules, 1986

45. Authorities to which the review applications may be preferred.

- (i) Every appeal against refusal by the Director of Education, to accord recognition to a school or withdrawing recognition from an existing school shall be preferred to the Administrator.
(ii)Every such review application shall be made in writing within 30 days of the receipt of the communication of refusal or withdrawal and shall be accompanied by a copy of the reasons for the refusal to accord recognition or withdrawal of recognition, as the case may be, communicated to the appellant.