Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 17A] [Entire Act] Union of India - Subsection Section 17A(a) in The Drugs And Cosmetics Act, 1940 (a)if it consists in whole or in part, of any filthy, putrid or decomposed substance; or
