Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Telangana - Subsection Section 34(1) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989 (1)The Board may require the provision of a separate service pipe for each of the premises supplied or to be supplied by it with water.
