Bombay High Court
Sulochana Balkrishna Kadam vs The Presiding Officer, Cgit 2, Mumbai on 14 March, 2024
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2107 OF 2010
Sulochana Balkrishna Kadam ....PETITIONER
V/S
The Presiding Officer, Cgit 2, Mumbai ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 14th March, 2024 P.C. :
Due to paucity of time, stand over to 08/05/2024 If any ad-interim / interim relief is operating till today, the same shall continue to operate till the next date. If ad-interim/ interim relief is granted not for a limited period, the same shall remain unaffected.
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