Calcutta High Court
Mr. Chetan Johar vs Forum Projects Private Limited on 4 January, 2023
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
OD 6
ORDER SHEET
IA NO.GA/1/2022
In
APO/103/2022
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
MR. CHETAN JOHAR
VS
FORUM PROJECTS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date: 4th January, 2023.
Appearance:
Mr. Anirban Ray, Adv.
Mr. Soumabho Ghose, Adv.
Mr. S.K. Singhi, Adv.
Ms. R. Basu, Adv.
Mr. Sayan Banerjee, Adv.
...for the respondent
The Court: None appears on behalf of the petitioner in this matter. Counsel appearing on behalf of the respondent prays time to file affidavit. Accordingly, let affidavit-in-opposition be filed within a period of four weeks from date; reply thereto, if any, within two weeks thereafter. Liberty is granted to the parties to mention for inclusion in the list.
(SHEKHAR B. SARAF, J.) B.Pal