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Calcutta High Court

Mr. Chetan Johar vs Forum Projects Private Limited on 4 January, 2023

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

OD 6

                                  ORDER SHEET
                                IA NO.GA/1/2022
                                       In
                                 APO/103/2022
                        IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                                 ORIGINAL SIDE



                             MR. CHETAN JOHAR
                                    VS
                       FORUM PROJECTS PRIVATE LIMITED



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 4th January, 2023.



                                                                         Appearance:
                                                                Mr. Anirban Ray, Adv.
                                                           Mr. Soumabho Ghose, Adv.
                                                                 Mr. S.K. Singhi, Adv.
                                                                    Ms. R. Basu, Adv.
                                                            Mr. Sayan Banerjee, Adv.
                                                                 ...for the respondent

The Court: None appears on behalf of the petitioner in this matter. Counsel appearing on behalf of the respondent prays time to file affidavit. Accordingly, let affidavit-in-opposition be filed within a period of four weeks from date; reply thereto, if any, within two weeks thereafter. Liberty is granted to the parties to mention for inclusion in the list.

(SHEKHAR B. SARAF, J.) B.Pal