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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(f) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(f)ensure that persons employed by it for performing authentication functions, and for maintainingnecessary systems, infrastructure and processes, possess requisite qualifications for undertaking suchworks.