Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] State of Kerala - Subsection Section 139(b) in Kerala Factories Rules, 1957 (b)Worker shall be instructed on the possible dangers arising from such misuse. These instructions shall further be displayed in bold letter in prominent places in the different sections.
