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Kerala High Court

Sivakala T M vs The Principal,Government Ayurveda ... on 25 January, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR.JUSTICE BASANT BALAJI

     THURSDAY, THE 25TH DAY OF JANUARY 2024 / 5TH MAGHA, 1945

                      WP(C) NO. 1950 OF 2024

PETITIONER/S:

          SIVAKALA T M
          AGED 51 YEARS, PLAVILAVEEDU, THOTTAVARAM, ATTINGAL P.O.,
          KEEZHATTINGAL (PART), KEEZHATTINGAL,
          THIRUVANANTHAPURAM, KERALA, PIN - 695101
          BY ADVS. RAJESH. K.RAJU MOHAPRASEED MOHAN

RESPONDENT/S:

 1        THE PRINCIPAL,
          GOVERNMENT AYURVEDA COLLEGE GOVERNMENT, AYURVEDA
          COLLEGE, THIRUVANANTHAPURAM, PIN - 695101
 2        THE ADMINISTRATIVE OFFICER
          GOVERNMENT AYURVEDA COLLEGE,
          THIRUVANANTHAPURAM, PIN - 695001
 3        THE SUPERINTENDENT, GOVERNMENT AYURVEDA COLLEGE,
          THIRUVANANTHAPURAM, PIN - 695001
 4        THE DIRECTOR OF EMPLOYMENT, EMPLOYMENT DIRECTORATE,
          SIXTH FLOOR, THOZHIL BHAVAN, VIKAS BHAVAN P.O.,
          THIRUVANANTHAPURAM, KERALA, PIN - 695033
 5        THE DISTRICT EMPLOYMENT OFFICER, THIRUVANANTHAPURAM,
          PIN - 695001
 6        THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY
          DEPARTMENT OF HEALTH, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001
 7        SREELEKHA G S, FULL TIME SANITATION WORKER,
          GOVERNMENT AYURVEDA COLLEGE,
          THIRUVANANTHAPURAM, PIN - 695001
 8        GEETHA S, FULL TIME SANITATION WORKER,
          GOVERNMENT AYURVEDA COLLEGE,
          THIRUVANANTHAPURAM, PIN - 695001
 WPC 1950/2024
                            -2-



 9      RAJENDRAN, S FULL TIME SANITATION WORKER,
        GOVERNMENT AYURVEDA COLLEGE,
        THIRUVANANTHAPURAM, PIN - 695001
10      RAJANI S, FULL TIME SANITATION WORKER,
        GOVERNMENT AYURVEDA COLLEGE,
        THIRUVANANTHAPURAM, PIN - 695001
11      MANJUSHA, V S FULL TIME SANITATION WORKER,
        GOVERNMENT AYURVEDA COLLEGE,
        THIRUVANANTHAPURAM, PIN - 695001
12      PARVATHY VIJAYAN, FULL TIME SANITATION WORKER,
        GOVERNMENT AYURVEDA COLLEGE,
        THIRUVANANTHAPURAM, PIN - 695001
13      SHAHEER PA, FULL TIME SANITATION WORKER,
        GOVERNMENT AYURVEDA COLLEGE,
        THIRUVANANTHAPURAM, PIN - 695001
14      VARGHESE P A, FULL TIME SANITATION WORKER,
        GOVERNMENT AYURVEDA COLLEGE,
        THIRUVANANTHAPURAM, PIN - 695001
15      ACHUKUTTAN S R, FULL TIME SANITATION WORKER,
        GOVERNMENT AYURVEDA COLLEGE,
        THIRUVANANTHAPURAM, PIN - 695001
16      BINU S, FULL TIME SANITATION WORKER, GOVERNMENT
        AYURVEDA COLLEGE,THIRUVANANTHAPURAM, PIN - 695001

OTHER PRESENT:

        SR GP SMR MARY BEENA JOSEPH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.01.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 1950/2024
                               -3-



                      JUDGMENT

(Dated this the 25th day of January 2024 The counsel for the petitioner seeks permission to withdraw the writ petition with liberty to approach the Kerala Administrative Tribunal.

Permission is granted. Writ petition is dismissed as withdrawn by granting the liberty as prayed for.

Sd/-

BASANT BALAJI JUDGE JS WPC 1950/2024 -4- APPENDIX OF WP(C) 1950/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE COMMUNITY CERTIFICATE NO.64665082 DATED 27/4/2022 OF THE PETITIONER ISSUED BY THE CHIRAYINKEEZHU TALUK OFFICE Exhibit P2 A TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF THE PETITIONER FOR MARCH,1987 Exhibit P3 A TRUE COPY OF THE SERVICE/RELIEVING CERTIFICATE NUMBER P&A/VI/PF 3671/1/SCTIMST/2010 DATED 24/6/2010 ISSUED TO THE PETITIONER BY THE SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY. Exhibit P4 A TRUE COPY OF THE SERVICE/RELIEVING CERTIFICATE NO.

P& A/V/PF 4168/7/SCTIMST/2011 DATED 16/7/2011 ISSUED TO THE PETITIONER BY THE SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY, THIRUVANANTHAPURAM Exhibit P 5 A TRUE COPY OF THE MEMO NUMBER E2/1452/2021/AC DATED 4/11/2022 FOR INTERVIEW ISSUED BY THE 2ND RESPONDENT Exhibit P6 A TRUE COPY OF THE REPLY NUMBER AVC TVM/694/2023-S3 DATED 18/11/2023 ALONG WITH RANK LIST ISSUED FROM THE ADMINISTRATIVE OFFICER AND STATE PUBLIC INFORMATION OFFICER, OFFICE OF THE PRINCIPAL, GOVERNMENT AYURVEDA COLLEGE, THIRUVANANTHAPURAM Exhibit P7 A TRUE COPY OF THE APPLICATION DATED 24/6/2023, SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT Exhibit P8 A TRUE COPY OF THE REPLY NUMBER S-

3/129/2023/AVC DATED 24/7/2023 FROM THE ADMINISTRATIVE OFFICER AND STATE PUBLIC INFORMATION OFFICER, OFFICE OF THE PRINCIPAL, GOVERNMENT AYURVEDA COLLEGE, THIRUVANANTHAPURAM TO THE PETITIONER Exhibit P9 A TRUE COPY OF THE REPRESENTATION DATED 24/7/2023 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT WPC 1950/2024 -5- Exhibit P10 A TRUE COPY OF THE REPLY DATED 17/11/2023 GIVEN BY THE 4TH RESPONDENT TO THE PETITIONER Exhibit P11 A TRUE COPY OF THE REPLY NUMBER AVCTVM/694/2023-S3 DATED 31/10/2023 FROM THE ADMINISTRATIVE OFFICER AND STATE PUBLIC INFORMATION OFFICER, OFFICE OF THE PRINCIPAL, GOVERNMENT AYURVEDA COLLEGE, THIRUVANANTHAPURAM