Delhi High Court - Orders
Archana Goindi Khandelwal vs Rajesh Balkrishnan Menon & Ors on 4 March, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 2/2021 & CM. Nos. 227/2021, 228/2021 and 229/2021
ARCHANA GOINDI KHANDELWAL ..... Appellant
Through:
versus
RAJESH BALKRISHNAN MENON & ORS. ..... Respondents
Through: Mr. Ashwini Kumar and Ms. Garima
Varma, Advs. for R3.
Mr. Prateek Shahdeo, R4 in person.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 04.03.2021 This matter is being heard through video-conferencing.
As I have a meeting on the Administrative Side at 4.30 PM, re-notify this appeal on May 6, 2021.
V. KAMESWAR RAO, J MARCH 4, 2021/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:05.03.2021 18:02:09