Madhya Pradesh High Court
Nilesh Kumar Jain vs Bank Of Maharashtra on 19 July, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3053 of 2022 (NILESH KUMAR JAIN Vs BANK OF MAHARASHTRA AND OTHERS) WP/03039/2022, WP/03041/2022, WP/03052/2022, WP/03055/2022, WP/03056/2022, WP/03058/2022, WP/03060/2022, WP/03064/2022, WP/03072/2022, WP/03073/2022, WP/03074/2022, WP/03077/2022, WP/03079/2022, WP/03124/2022, WP/03130/2022, WP/03133/2022, WP/03134/2022, WP/03136/2022, WP/03141/2022, WP/03147/2022, WP/03151/2022, WP/03163/2022, WP/03167/2022, WP/03172/2022, WP/03186/2022, WP/03202/2022, WP/04375/2022, WP/05072/2022 Dated : 19-07-2022 Parties through their counsel.
As prayed by learned counsel for petitioner, list after two weeks. I.R., if any, to continue till the next date of hearing.
(MANINDER S BHATTI) JUDGE Shub Signature Not Verified SAN Digitally signed by SHUBHAM THAKKER Date: 2022.07.20 12:16:12 IST