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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Disaster Management (Annual Report Of National Authority) Rules, 2006

(2)The Annual Report shall contain a full account of the activities of the National Authority during the previous year and the National Authority shall forward copies of the Annual Report to the Central Government and that Government shall cause the same to be laid before each House of Parliament.