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[Cites 0, Cited by 2] [Entire Act]

State of Maharashtra - Section

Section 58 in The Maharashtra University of Health Sciences Act, 1998

58. Sports and Extra-curricular activities.

- The University shall frame appropriate Statutes, Ordinances, Regulations and Rules to ensure that the students selected to represent their classes, colleges or the University as the case may be, for sports, culture and all other activities are selected entirely on the basis of merit, through open merit competition alone and on no other basis.