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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(14) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(14)"medically necessary" means a service or healthcare intervention that is scientific and appropriate and with diagnosis and consistent with the accepted standard treatment protocol, standard operating procedures or any other standards of medical practice, which could not be omitted without adversely affecting the patient's conditions;